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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(e) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(e)"pre-mixed poultry feed" means any of the following articles, namely:
(i)ready-made mixed feed in the form of pellets, crumps of meals used for feeding fowls, ducks, geese, lurkey or peahens including feeds for chicks and laying birds,
(ii)concentrates with the addition of prescribed quantities of locally available ingredients,