Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(f) in The Gujarat Water Supply and Sewerage Board Act, 1978

(f)for the consumption and use at a restaurant or by inmates of a hotel, boarding house or residential club;