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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(c) in Tamil Nadu District Municipalities Act, 1920

(c)regulating the grant of leave, leave allowances, [acting allowances and travelling allowances] [These words were substituted for the words 'and acting allowances' by section 56(ii) of the Tamil Nadu District Municipalities (Amendment) Act, 1930 (Tamil Nadu Act X of 1930)];