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[Cites 0, Cited by 0] [Section 81H(9)] [Section 81H] [Entire Act]

State of Kerala - Subsection

Section 81H(9)(c) in Kerala Factories Rules, 1957

(c)When it is necessary for a loco-crane to travel with a load, the jib shall not be swung until the loco -crane has come to rest.