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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 15(1)(c) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

(c)[ dated Government Securities;] [Inserted by S.O. 333(E), dated 20.4.1998]