Section 2(1)(b) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)'Core Mall Road' means the portion of the Mall Road from Shimla Club to Central Telegraph Office [and Ridge] [Inserted vide Act No. 6 of 2010.];

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