Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(6)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)clause (6) shall be deleted;