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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Kerala - Subsection

Section 59(1) in The SreeNarayanaGuru Open University Act, 2021

(1)The annual report of the University shall be prepared by the Registrar, as instructed by the Syndicate, and it shall include, among other things, the academic activities undertaken and implemented by the University in the current year and shall be submitted to the Syndicate for approval.