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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(i) in The Orissa Contributory Provident Fund Rules, 1938

(i)["Accounts Officer" means the Branch Officer in charge of the Fund Sections in the office of the Accountant General, Orissa;] [Substituted by F.D.No. 14913 dated 21.4.1966.]