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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(viii) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(viii)the form and manner in which and the fee on payment of which an appeal may be preferred under section 23 and the procedure to be followed by the Appellate Authority in disposing the appeal;