Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of West Bengal - Subsection Section 90(5A) in The Chandernagore Municipal Corporation Act, 1990 (5A)[ any matter listed in the Twelfth Schedule to the Constitution of India and not specified hereinbefore in this section;] [Clause (5A) inserted by West Bengal Act 17 of 1995.]
