Madhya Pradesh High Court
Mohammed Sharif vs Panchayat And Gram Swaraj Department on 15 May, 2018
THE HIGH COURT OF MADHYA PRADESH WP-5536-2017 (MOHAMMED SHARIF Vs PANCHAYAT AND GRAM SWARAJ DEPARTMENT) 5 Indore, Dated : 15-05-2018 Parties through their counsel. Ms. Swati Ukhale, learned Govt. Advocate, prays for and is granted six weeks' time to file the reply.
List thereafter.
sh e ad (VIVEK RUSIA) Pr JUDGE a hy Alok Digitally signed by Alok Gargav DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, ad postalCode=452001, st=Madhya Pradesh, Gargav 2.5.4.20=10ffc095e99ebde5fcd7c3f1f517 Alok fd958a070f17607a9a6db3071d4a39e9c b81, cn=Alok Gargav M Date: 2018.05.15 17:33:50 +05'30' of rt ou C h ig H