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[Cites 0, Cited by 0] [Section 3(20A)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(20A)(p) in The Wild Life (Protection) Amendment Act, 2002

(p)for clause (37), the following clause shall be substituted, namely:-' (37)" wild life" includes any animal, aquatic or land vegetation which forms part of any habitat;';