Delhi High Court - Orders
Bla Projects Pvt. Ltd vs National Highway Authority Of India on 12 October, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 72/2019
BLA PROJECTS PVT. LTD ..... Decree Holder
Through: Mr. Sameer Chandwani and Mr.
S.K. Chandwani, Advocates
(Mobile No. 9810048778).
versus
NATIONAL HIGHWAY
AUTHORITY OF INDIA ..... Judgement Debtor
Through: Mr. Rakesh Chaudhary and Mr.
Sushaar Chaudhary, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.10.2022 At the joint request of learned counsel for the parties, list on 13.03.2023.
PRATEEK JALAN, J OCTOBER 12, 2022 'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:13.10.2022 12:56:56