Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Bla Projects Pvt. Ltd vs National Highway Authority Of India on 12 October, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                     $~15
                     *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                     +      OMP (ENF.) (COMM.) 72/2019

                            BLA PROJECTS PVT. LTD                        ..... Decree Holder
                                          Through:        Mr. Sameer Chandwani and Mr.
                                                          S.K.    Chandwani,      Advocates
                                                          (Mobile No. 9810048778).

                                                     versus

                            NATIONAL HIGHWAY
                            AUTHORITY OF INDIA                        ..... Judgement Debtor
                                         Through:         Mr. Rakesh Chaudhary and Mr.
                                                          Sushaar Chaudhary, Advocates.

                     CORAM:
                     HON'BLE MR. JUSTICE PRATEEK JALAN

                                              ORDER

% 12.10.2022 At the joint request of learned counsel for the parties, list on 13.03.2023.

PRATEEK JALAN, J OCTOBER 12, 2022 'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:13.10.2022 12:56:56