Orissa High Court
Parsuram Das vs Collector on 26 April, 2023
Bench: B.R. Sarangi, M.S.Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.11835 of 2023
Parsuram Das ..... Petitioner
Mr. Omkar Devdas, Advocate
Vs.
Collector, Sundergarh & Another ..... Opposite Parties
State Counsel
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S.RAMAN
ORDER
26.04.2023 Order No. This matter is taken up through hybrid mode.
01.
2. Learned counsel for the Petitioner states that the Petitioner may be permitted to withdraw this writ petition with liberty to file fresh petition with better particulars.
3. In view of the above, the writ petition stands disposed of granting liberty as aforesaid.
(DR. B.R. SARANGI) JUDGE (M.S. RAMAN) JUDGE Laxmikant Page 1 of 1