Supreme Court - Daily Orders
Sarojini Manohar Shringarpure vs Suhas Gopinat Date on 22 September, 2014
Bench: M.Y. Eqbal, Pinaki Chandra Ghose
ITEM NO.52 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36822/2013
(Arising out of impugned final judgment and order dated 16/09/2013
in CRA No. 580/2013 passed by the High Court Of Bombay)
SAROJINI MANOHAR SHRINGARPURE & ORS Petitioner(s)
VERSUS
SUHAS GOPINAT DATE & ANR Respondent(s)
Date : 22/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s)
Mr. Mahavir Singh, Sr.Adv.
Mr. Aman Vachher, Adv.
Mr. Yadunath Chaudhary, Adv.
Mr. Dhiraj, Adv.
Mr. Harish Sharma, Adv.
Mr. P. N. Puri,Adv.
For Respondent(s)
Mr. Debo Priyo Pal, Adv.
Mr. Santosh Paul, Adv.
Ms. Arti Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Sneh Lata Sharma)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2014.09.24
11:34:26 IST
Reason: