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[Cites 0, Cited by 0] [Section 144(1)] [Section 144] [Entire Act]

State of Madhya Pradesh - Subsection

Section 144(1)(b) in The M.P. Municipal Corporation Act, 1956

(b)as to the measurement or the gross annual rent or revenue or the description or other specified details or the actual cost or estimated market value of such land or building.