Section 60(2)(b) in The Cantonments Act, 2006

[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2)(b) in The Cantonments Act, 2006

(b)during the supersession of the Board, all powers and duties conferred and imposed upon the Board by or under this Act shall be exercised and performed by the Officer commanding the station, or by such officer as may be authorised by the Central Government, subject to such reservation, if any, as the Central Government may prescribe in this behalf; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 60(2)(b) in The Cantonments Act, 2006