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State of Arunachal Pradesh - Section

Section 48 in Arunachal Pradesh (Land Settlement and Records) Act, 2000

48. Maps and other records open to inspection.

- Subject to such rules and on payment of such fees, if any, as may be prescribed, all maps and land records shall be open to inspection by the public during office hours, and certified extracts there from or certified copies thereof may be given to all persons applying for the same.