Supreme Court - Daily Orders
Jairam Ramesh vs Union Of India on 24 February, 2022
Bench: Chief Justice, A.S. Bopanna, Hima Kohli
ITEM NO.804 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(C) No. 910/2021
JAIRAM RAMESH Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
WITH W.P.(C) No. 1018/2021 (PIL-W) Date : 24-02-2022 This petition was called on for mentioning today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MS. JUSTICE HIMA KOHLI For Petitioner(s) Mr. Arvind Datar, Sr. Adv.(Mentioned by) Mr. T. V. S. Raghavendra Sreyas, AOR Mr. Naveen Hegde, Adv.
Mr. Rahul Unnikrishnan, Adv. Mr. Siddharth Vasudev, Adv.
Mr. Abishek Jebaraj, AOR For Respondent(s) Mr. Raj Bahadur Yadav, AOR Ms. Sakshi Kakkar, AOR Mr. Jasmeet Singh, AOR Mr. Rupesh Kumar, AOR Mr. Tarun Gupta, AOR Mr. Siddharth Sangal, AOR W.P.(C) No. 1018/2021 Upon being mentioned by Mr. Arvind Datar, learned senior counsel for the applicant/petitioner, we deem it appropriate to direct the Registry to list this matter on 24th March, 2022.Signature Not Verified Digitally signed by Rajni Mukhi Date: 2022.02.25 18:52:15 IST Reason:
(NEETA SAPRA) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER (NSH)