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Bombay High Court

Adiwasi Deomogra Education Societys ... vs Ramesh Jairam Patil And Others on 13 October, 2025

                                                        1                                DPT

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  BENCH AT AURANGABAD

                                               CORAM :            ARUN R. PEDNEKER, J.
                                               DATE           :   13.10.2025
PER COURT:

1. Due to paucity of time, the following matters stand adjourned to the dates mentioned against them.

2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.

Matters on board dated 13.10.2025 Adjourned to 133 SECOND APPEAL NO. 452 OF 2017 27.02.2026 134 SECOND APPEAL NO. 640 OF 2019WITH CIVIL APPLICATION NO. 14355 OF 2019 IN SA/640/2019 135 SECOND APPEAL NO. 265 OF 2020 136 SECOND APPEAL NO. 492 OF 2021 137 SECOND APPEAL NO. 18 OF 2025WITH CIVIL APPLICATION NO. 4105 OF 2023 IN SA/18/2025 WITH CIVIL APPLICATION NO. 4106 OF 2023 IN SA/18/2025 138 SECOND APPEAL NO. 86 OF 2025WITH CIVIL APPLICATION NO. 2214 OF 2025 IN SA/86/2025 139 SECOND APPEAL NO. 120 OF 2025WITH CIVIL APPLICATION NO. 3328 OF 2025 IN SA/120/2025 WITH CIVIL APPLICATION NO. 11375 OF 2025 IN SA/120/2025 140 SECOND APPEAL NO. 159 OF 2025WITH CIVIL APPLICATION NO. 11233 OF 2025 IN SA/159/2025 WITH CIVIL APPLICATION NO. 11232 OF 2025 IN SA/159/2025 141 SECOND APPEAL NO. 308 OF 2025WITH CIVIL APPLICATION NO. 8846 OF 2025 IN SA/308/2025 142 SECOND APPEAL NO. 354 OF 2025WITH CIVIL APPLICATION NO. 10066 OF 2025 IN SA/354/2025 143 SECOND APPEAL NO. 386 OF 2025WITH CIVIL APPLICATION NO. 10316 OF 2025 IN CA/1717/2025 WITH CIVIL APPLICATION NO. 10317 OF 2025 IN CA/1717/2025 144 SECOND APPEAL NO. 387 OF 2025 146 WRIT PETITION NO. 11062 OF 2025 02.03.2026 147 WRIT PETITION NO. 13747 OF 2023 WITH WRIT PETITION NO. 13749 OF 2023 WITH WRIT PETITION NO. 13767 OF 2023 WITH WRIT PETITION NO. 13771 2 DPT OF 2023 WITH WRIT PETITION NO. 13754 OF 2023WITH WRIT PETITION NO. 13751 OF 2023 WITH WRIT PETITION NO. 15507 OF 2023 WITH WRIT PETITION NO. 13760 OF 2023 WITH WRIT PETITION NO. 13761 OF 2023 WITH WRIT PETITION NO. 13766 OF 2023 WITH WRIT PETITION NO. 13763 OF 2023 WITH WRIT PETITION NO. 13778 OF 2023 WITH WRIT PETITION NO. 13768 OF 2023 WITH WRIT PETITION NO. 13769 OF 2023 WITH WRIT PETITION NO. 13836 OF 2023 WITH WRIT PETITION NO. 13759 OF 2023 WITH WRIT PETITION NO. 13770 OF 2023 WITH WRIT PETITION NO. 13752 OF 2023 WITH WRIT PETITION NO. 13776 OF 2023 WITH WRIT PETITION NO. 13748 OF 2023 WITH WRIT PETITION NO. 15508 OF 2023 WITH WRIT PETITION NO. 13765 OF 2023 WITH WRIT PETITION NO. 13762 OF 2023 WITH WRIT PETITION NO. 13753 OF 2023 WITH WRIT PETITION NO. 13750 OF 2023 WITH WRIT PETITION NO. 13764 OF 2023 148 WRIT PETITION NO. 8409 OF 2025 150 WRIT PETITION NO. 6059 OF 2025 151 WRIT PETITION NO. 10751 OF 2025 153 WRIT PETITION NO. 55 OF 2025 154 WRIT PETITION NO. 1101 OF 2025 157 WRIT PETITION NO. 2747 OF 2025 158 WRIT PETITION NO. 2780 OF 2025 159 WRIT PETITION NO. 2810 OF 2025 160 WRIT PETITION NO. 3589 OF 2025 161 WRIT PETITION NO. 3740 OF 2025 162 WRIT PETITION NO. 5125 OF 2025 163 WRIT PETITION NO. 5755 OF 2025 164 WRIT PETITION NO. 6780 OF 2025WITH CIVIL APPLICATION NO. 7391 OF 2025 IN WP/6780/2025 165 WRIT PETITION NO. 7057 OF 2025 167 WRIT PETITION NO. 7472 OF 2025 168 WRIT PETITION NO. 7598 OF 2025 169 WRIT PETITION NO. 8027 OF 2025 170 WRIT PETITION NO. 8037 OF 2025 172 WRIT PETITION NO. 10240 OF 2025 173 WRIT PETITION NO. 10241 OF 2025 174 WRIT PETITION NO. 10468 OF 2025 175 WRIT PETITION NO. 10513 OF 2025 176 WRIT PETITION NO. 10516 OF 2025 177 WRIT PETITION NO. 10529 OF 2025 185 WRIT PETITION NO. 10742 OF 2025 187 WRIT PETITION NO. 11045 OF 2025 188 WRIT PETITION NO. 11103 OF 2025 189 WRIT PETITION NO. 1030 OF 2024 190 WRIT PETITION NO. 7764 OF 2025WITH WRIT PETITION NO. 7765 OF 2025 191 WRIT PETITION NO. 10731 OF 2025WITH WRIT PETITION NO. 10714 OF 2025 192 SECOND APPEAL NO. 96 OF 2016 WITH CIVIL APPLICATION NO. 13556 OF 2022 IN SA/96/2016 WITH CIVIL APPLICATION NO. 15104 OF 2011 IN SA/96/2016 WITH CIVIL APPLICATION NO. 11550 OF 2024 IN SA/96/2016 WITH CIVIL APPLICATION NO. 13557 OF 2022 IN SA/96/2016 WITH CIVIL APPLICATION NO. 13558 OF 2022 IN SA/96/2016 193 SECOND APPEAL NO. 315 OF 2019 WITH CIVIL APPLICATION NO. 5922 OF 2025 IN SA/315/2019 194 CIVIL APPLICATION NO. 13147 OF 2022 IN SA/623/2022 WITH SECOND APPEAL NO. 623 OF 2022 195 CIVIL APPLICATION NO. 16774 OF 2022 IN SAST/22966/2022WITH CIVIL APPLICATION NO. 16776 OF 2022 IN SAST/22966/2022 196 CIVIL APPLICATION NO. 7783 OF 2024 IN SAST/14802/2024WITH CIVIL APPLICATION NO. 7781 OF 2024 IN SAST/14802/2024 197 CIVIL APPLICATION NO. 7981 OF 2025 IN WP/3511/2024WITH WRIT PETITION NO. 3511 OF 2024 198 CIVIL APPLICATION NO. 8991 OF 2025 IN SA/339/2022WITH SECOND APPEAL NO. 339 OF 2022 WITH CIVIL APPLICATION NO. 6464 OF 2025 IN SA/339/2022 199 CIVIL APPLICATION NO. 10471 OF 2025 IN WP/6254/2025WITH WRIT PETITION NO. 6254 OF 2025 200 CIVIL APPLICATION NO. 11205 OF 2025 IN SAST/26498/2025WITH CIVIL APPLICATION NO. 11206 OF 2025 IN SAST/26498/2025 202 CIVIL APPLICATION NO. 11332 OF 2025 03.03.2026 IN SAST/30572/2025WITH CIVIL APPLICATION NO. 11333 OF 2025 IN SAST/30572/2025 203 CIVIL APPLICATION NO. 11360 OF 2025 3 DPT IN WP/3941/2025WITH WRIT PETITION NO. 3941 OF 2025 204 CIVIL APPLICATION NO. 11379 OF 2025 IN CA/10029/2024WITH CIVIL APPLICATION NO. 10029 OF 2024 IN SAST/22479/2024 205 CIVIL APPLICATION NO. 11381 OF 2025 IN SA/552/2017WITH SECOND APPEAL NO. 552 OF 2017 WITH CIVIL APPLICATION NO. 10793 OF 2017 IN SA/552/2017 206 REVIEW APPLICATION (CIVIL) NO. 225 OF 2025 IN WP/1941/2023 207 WRIT PETITION NO. 10072 OF 2024 208 WRIT PETITION NO. 11620 OF 2024 209 WRIT PETITION NO. 12513 OF 2024 210 WRIT PETITION NO. 13008 OF 2024 211 WRIT PETITION NO. 13671 OF 2024 212 WRIT PETITION NO. 1500 OF 2025 213 WRIT PETITION NO. 5155 OF 2025WITH CIVIL APPLICATION NO. 8168 OF 2025 IN WP/5155/2025 214 WRIT PETITION NO. 5539 OF 2025 215 WRIT PETITION NO. 11038 OF 2025 216 WRIT PETITION NO. 11050 OF 2025 217 WRIT PETITION NO. 11067 OF 2025 218 WRIT PETITION NO. 11081 OF 2025 219 WRIT PETITION NO. 11083 OF 2025 220 WRIT PETITION NO. 11101 OF 2025 221 WRIT PETITION NO. 11439 OF 2025 223 WRIT PETITION NO. 12429 OF 2025 224 SECOND APPEAL NO. 553 OF 2023WITH CIVIL APPLICATION NO. 14208 OF 2023 IN SA/553/2023 226 SECOND APPEAL NO. 335 OF 2025WITH CIVIL APPLICATION NO. 9723 OF 2025 IN SA/335/2025 227 SECOND APPEAL NO. 345 OF 2025 228 CIVIL APPLICATION NO. 4429 OF 2019 IN SAST/2043/2019 230 CIVIL APPLICATION NO. 9976 OF 2025 IN SAST/27221/2025WITH CIVIL APPLICATION NO. 9978 OF 2025 IN SAST/27221/2025 231 WRIT PETITION NO. 7192 OF 2025 232 WRIT PETITION NO. 4299 OF 2024 233 WRIT PETITION NO. 9173 OF 2024WITH CIVIL APPLICATION NO. 11358 OF 2025 IN WP/9173/2024 234 WRIT PETITION NO. 1103 OF 2025 235 WRIT PETITION NO. 2832 OF 2025 236 WRIT PETITION NO. 3584 OF 2025 238 WRIT PETITION NO. 11082 OF 2025 239 CIVIL APPLICATION NO. 8721 OF 2025 IN SAST/24076/2025WITH CIVIL APPLICATION NO. 8722 OF 2025 IN SAST/24076/2025 240 WRIT PETITION NO. 2335 OF 2023 241 WRIT PETITION NO. 7492 OF 2023 242 WRIT PETITION NO. 9705 OF 2023 243 WRIT PETITION NO. 10482 OF 2023WITH CIVIL APPLICATION NO. 1096 OF 2025 IN WP/10482/2023 244 WRIT PETITION NO. 10752 OF 2023WITH CIVIL APPLICATION NO. 3380 OF 2024 IN WP/10752/2023 WITH CIVIL APPLICATION NO. 7994 OF 2024 IN WP/10752/2023 245 WRIT PETITION NO. 14516 OF 2023 246 WRIT PETITION NO. 15336 OF 2023 247 WRIT PETITION NO. 15378 OF 2023WITH WRIT PETITION NO. 1145 OF 2025 WITH 4 DPT CIVIL APPLICATION NO. 8828 OF 2025 IN WP/1145/2025 WITH CIVIL APPLICATION NO. 8829 OF 2025 IN WP/15378/2023 248 WRIT PETITION NO. 4044 OF 2024WITH 04.03.2026 CIVIL APPLICATION NO. 9482 OF 2025 IN WP/4044/2024 249 WRIT PETITION NO. 3777 OF 2025WITH WRIT PETITION NO. 3778 OF 2025 250 WRIT PETITION NO. 8818 OF 2025 251 SECOND APPEAL NO. 431 OF 2019WITH CIVIL APPLICATION NO. 8962 OF 2019 IN SA/431/2019 252 SECOND APPEAL NO. 617 OF 2019WITH CIVIL APPLICATION NO. 13923 OF 2019 IN SA/617/2019 WITH CIVIL APPLICATION NO. 400 OF 2020 IN SA/617/2019 WITH CIVIL APPLICATION NO. 1506 OF 2025 IN SA/617/2019 WITH CIVIL APPLICATION NO. 11975 OF 2022 IN SA/617/2019 WITH CIVIL APPLICATION NO. 13864 OF 2019 IN SA/617/2019 WITH CIVIL APPLICATION NO. 13924 OF 2019 IN SA/617/2019 253 CIVIL APPLICATION NO. 1097 OF 2025 IN WP/15715/2023WITH WRIT PETITION NO. 15715 OF 2023 254 CIVIL APPLICATION NO. 6922 OF 2025 IN WP/13561/2023 255 CIVIL APPLICATION NO. 7109 OF 2025 IN WP/6918/2025WITH WRIT PETITION NO. 6918 OF 2025 256 CIVIL APPLICATION NO. 7261 OF 2025 IN SAST/16803/2025WITH CIVIL APPLICATION NO. 7260 OF 2025 IN SAST/16803/2025 257 CIVIL APPLICATION NO. 8488 OF 2025 IN WP/8356/2024WITH WRIT PETITION NO. 8356 OF 2024 258 CIVIL APPLICATION NO. 8511 OF 2025 IN WP/14142/2024WITH WRIT PETITION NO. 14142 OF 2024 259 CIVIL APPLICATION NO. 9597 OF 2025 IN WP/14161/2024WITH WRIT PETITION NO. 14161 OF 2024 260 CIVIL APPLICATION NO. 10195 OF 2025 IN WPST/12675/2024 261 CIVIL APPLICATION NO. 10543 OF 2025 IN SA/355/2025WITH CIVIL APPLICATION NO. 10067 OF 2025 IN SA/355/2025 WITH SECOND APPEAL NO. 355 OF 2025 262 CIVIL APPLICATION NO. 10978 OF 2025 IN SA/86/2020WITH CIVIL APPLICATION NO. 10807 OF 2022 IN SA/360/2025 WITH SECOND APPEAL NO. 86 OF 2020 5 DPT WITH CIVIL APPLICATION NO. 2383 OF 2020 IN SA/86/2020 WITH SECOND APPEAL NO. 360 OF 2025 WITH CIVIL APPLICATION NO. 1510 OF 2025 IN CA/10986/2024 263 WRIT PETITION NO. 3030 OF 2023 264 WRIT PETITION NO. 3426 OF 2023 265 WRIT PETITION NO. 3594 OF 2023 266 WRIT PETITION NO. 3962 OF 2023 267 WRIT PETITION NO. 4992 OF 2023 268 WRIT PETITION NO. 6302 OF 2023 269 WRIT PETITION NO. 8237 OF 2023 270 WRIT PETITION NO. 9427 OF 2023 272 WRIT PETITION NO. 12145 OF 2023WITH WRIT PETITION NO. 12144 OF 2023WITH WRIT PETITION NO. 12141 OF 2023 WITH WRIT PETITION NO. 12184 OF 2023 WITH WRIT PETITION NO. 12142 OF 2023 WITH WRIT PETITION NO. 12148 OF 2023 WITH WRIT PETITION NO. 12155 OF 2023 WITH WRIT PETITION NO. 12139 OF 2023 WITH WRIT PETITION NO. 10408 OF 2024 273 WRIT PETITION NO. 12934 OF 2023 274 WRIT PETITION NO. 13483 OF 2023 275 WRIT PETITION NO. 13971 OF 2023 WITH WRIT PETITION NO. 14613 OF 2023 WITH WRIT PETITION NO. 14614 OF 2023 WITH WRIT PETITION NO. 15425 OF 2023 276 WRIT PETITION NO. 14572 OF 2023 277 WRIT PETITION NO. 14642 OF 2023 278 WRIT PETITION NO. 241 OF 2024 279 WRIT PETITION NO. 439 OF 2024 280 WRIT PETITION NO. 1330 OF 2024 281 WRIT PETITION NO. 1366 OF 2024 282 WRIT PETITION NO. 1433 OF 2024WITH WRIT PETITION NO. 1434 OF 2024 283 WRIT PETITION NO. 3565 OF 2024 284 WRIT PETITION NO. 3856 OF 2024 285 WRIT PETITION NO. 3913 OF 2024 286 WRIT PETITION NO. 4799 OF 2024 287 WRIT PETITION NO. 5428 OF 2024 288 WRIT PETITION NO. 5523 OF 2024 289 WRIT PETITION NO. 5552 OF 2024 290 WRIT PETITION NO. 6163 OF 2024 291 WRIT PETITION NO. 6235 OF 2024 292 WRIT PETITION NO. 6529 OF 2024 293 WRIT PETITION NO. 6566 OF 2024 294 WRIT PETITION NO. 7070 OF 2024 295 WRIT PETITION NO. 7167 OF 2024 296 WRIT PETITION NO. 7240 OF 2024 298 WRIT PETITION NO. 7405 OF 2024 05.03.2026 299 WRIT PETITION NO. 7823 OF 2024 6 DPT 300 WRIT PETITION NO. 8342 OF 2024 301 WRIT PETITION NO. 8519 OF 2024 302 WRIT PETITION NO. 8795 OF 2024 303 WRIT PETITION NO. 9154 OF 2024 304 WRIT PETITION NO. 9407 OF 2024 305 WRIT PETITION NO. 9750 OF 2024 306 WRIT PETITION NO. 10106 OF 2024 307 WRIT PETITION NO. 10136 OF 2024 308 WRIT PETITION NO. 10170 OF 2024WITH WRIT PETITION NO. 10618 OF 2024 309 WRIT PETITION NO. 10261 OF 2024 WITH CIVIL APPLICATION NO. 2368 OF 2025 IN WP/10261/2024 311 WRIT PETITION NO. 10305 OF 2024 312 WRIT PETITION NO. 10466 OF 2024 313 WRIT PETITION NO. 10669 OF 2024 314 WRIT PETITION NO. 10861 OF 2024 315 WRIT PETITION NO. 10895 OF 2024 316 WRIT PETITION NO. 10917 OF 2024 317 WRIT PETITION NO. 11032 OF 2024 318 WRIT PETITION NO. 11440 OF 2024 319 WRIT PETITION NO. 11456 OF 2024 320 WRIT PETITION NO. 11469 OF 2024 321 WRIT PETITION NO. 11812 OF 2024 322 WRIT PETITION NO. 11941 OF 2024WITH CIVIL APPLICATION NO. 1384 OF 2025 IN WP/11941/2024 323 WRIT PETITION NO. 12424 OF 2024 324 WRIT PETITION NO. 12514 OF 2024 325 WRIT PETITION NO. 12586 OF 2024 326 WRIT PETITION NO. 12830 OF 2024 327 WRIT PETITION NO. 12949 OF 2024 328 WRIT PETITION NO. 12958 OF 2024 329 WRIT PETITION NO. 13190 OF 2024 330 WRIT PETITION NO. 13363 OF 2024 331 WRIT PETITION NO. 13711 OF 2024 332 WRIT PETITION NO. 13905 OF 2024 333 WRIT PETITION NO. 13952 OF 2024 334 WRIT PETITION NO. 14032 OF 2024 335 WRIT PETITION NO. 14156 OF 2024 336 SECOND APPEAL NO. 295 OF 2017WITH CIVIL APPLICATION NO. 4932 OF 2017 IN SA/295/2017 337 SECOND APPEAL NO. 553 OF 2017 338 SECOND APPEAL NO. 591 OF 2017WITH 06.03.2026 CIVIL APPLICATION NO. 11734 OF 2017 IN SA/591/2017 339 SECOND APPEAL NO. 781 OF 2017WITH CIVIL APPLICATION NO. 14162 OF 2017 IN SA/781/2017 340 SECOND APPEAL NO. 192 OF 2018 WITH CIVIL APPLICATION NO. 10755 OF 2018 IN SA/192/2018 341 SECOND APPEAL NO. 158 OF 2019WITH CIVIL APPLICATION NO. 3681 OF 2019 IN SA/158/2019 342 SECOND APPEAL NO. 533 OF 2019WITH CIVIL APPLICATION NO. 11387 OF 2019 IN SA/533/2019 343 SECOND APPEAL NO. 654 OF 2019WITHSECOND APPEAL NO. 217 OF 2021 WITH CIVIL APPLICATION NO. 756 OF 2020 IN SA/654/2019 344 SECOND APPEAL NO. 198 OF 2021 345 SECOND APPEAL NO. 255 OF 2021 346 SECOND APPEAL NO. 531 OF 2021WITH CIVIL APPLICATION NO. 7269 OF 2025 IN SA/531/2021 347 SECOND APPEAL NO. 729 OF 2022 348 SECOND APPEAL NO. 48 OF 2023WITH CIVIL APPLICATION NO. 1492 OF 2023 IN SA/48/2023 WITH SECOND APPEAL NO. 52 OF 2023 349 SECOND APPEAL NO. 60 OF 2023WITH CIVIL APPLICATION NO. 2181 OF 2023 7 DPT IN SA/60/2023 350 SECOND APPEAL NO. 98 OF 2023WITH CIVIL APPLICATION NO. 2581 OF 2023 IN SA/98/2023 351 SECOND APPEAL NO. 189 OF 2023 WITH CIVIL APPLICATION NO. 4745 OF 2023 IN SA/189/2023 352 SECOND APPEAL NO. 192 OF 2023WITH SECOND APPEAL NO. 346 OF 2023 353 SECOND APPEAL NO. 220 OF 2023WITH CIVIL APPLICATION NO. 4912 OF 2023 IN SA/220/2023 355 SECOND APPEAL NO. 595 OF 2023 356 SECOND APPEAL NO. 335 OF 2024WITH CIVIL APPLICATION NO. 11244 OF 2023 IN SA/335/2024 357 SECOND APPEAL NO. 72 OF 2025WITH CIVIL APPLICATION NO. 9622 OF 2025 IN SA/72/2025 358 SECOND APPEAL NO. 74 OF 2025 359 SECOND APPEAL NO. 623 OF 2021 360 SECOND APPEAL NO. 76 OF 2025 WITH CIVIL APPLICATION NO. 1896 OF 2025 IN SA/76/2025 [ARUN R. PEDNEKER, J.] marathe