Supreme Court - Daily Orders
The State Of Chhattisgarh vs Manish Sahu on 13 August, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.7 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11139/2019
(Arising out of impugned final judgment and order dated 24-09-
2018 in WA No. 452/2017 passed by the High Court Of Chhatisgarh
At Bilaspur)
THE STATE OF CHHATTISGARH & ORS. Petitioner(s)
VERSUS
MANISH SAHU Respondent(s)
(FOR ADMISSION and I.R. and IA No.115487/2019-CONDONATION OF
DELAY IN FILING and IA No.115492/2019-EXEMPTION FROM FILING O.T.
and IA No.115495/2019-CONDONATION OF DELAY IN REFILING )
Date : 13-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Dr. Rajesh Pandey, Adv. (Standing Counsel
for Chhattisgarh)
Ms. Aswathi M.K., AOR
Mr. Manoj Selvaraj S., Adv.
Ms. Tanuja Manjari Patra, Adv.
Ms. Yogita Ahuja, Adv.
Mr. Mahesh Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag along with SLP (CIVIL) NO.9813/2019.
(GEETA AHUJA) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2019.08.14 10:32:50 IST Reason: