Section 6(2)(d) in Sikkim Shops and Commercial Establishments Act, 1983

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Sikkim - Subsection

Section 6(2)(d) in Sikkim Shops and Commercial Establishments Act, 1983

(d)the category of the establishment, i. e. whether it is a shop, commercial establishment, residential hotel, restaurant, eating house, theatre or place of public amusement or entertainment; and

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State of Sikkim - Subsection

Section 6(2)(d) in Sikkim Shops and Commercial Establishments Act, 1983