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Jammu & Kashmir High Court - Srinagar Bench

Ruksana Jabeen vs State Of Jk And Ors on 5 April, 2022

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                         S. No. 48
                                                         Regular Cause List
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                             SWP No. 3004/2018

Ruksana Jabeen                                                ...Petitioner(s)

Through: Mr Q. R. Shamus, Advocate.
                                    Vs.

State of JK and ors.                                         ...Respondent(s)

Through: Mr Irfan Andleeb, Dy.AG vice
         Ms Asifa Padroo, AAG.
CORAM:
        HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                ORDER

05.04.2022 CM No. 1556/2022 Notice.

Notice waived by Mr Irfan Andleeb, Dy.AG, on behalf of official respondents. Reply by or before the next date of hearing.

List on 17.05.2022.

(JAVED IQBAL WANI) JUDGE SRINAGAR 05.04.2022 "Ishaq"