Jammu & Kashmir High Court - Srinagar Bench
Ruksana Jabeen vs State Of Jk And Ors on 5 April, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 48
Regular Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
SWP No. 3004/2018
Ruksana Jabeen ...Petitioner(s)
Through: Mr Q. R. Shamus, Advocate.
Vs.
State of JK and ors. ...Respondent(s)
Through: Mr Irfan Andleeb, Dy.AG vice
Ms Asifa Padroo, AAG.
CORAM:
HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
05.04.2022 CM No. 1556/2022 Notice.
Notice waived by Mr Irfan Andleeb, Dy.AG, on behalf of official respondents. Reply by or before the next date of hearing.
List on 17.05.2022.
(JAVED IQBAL WANI) JUDGE SRINAGAR 05.04.2022 "Ishaq"