Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 71 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

71. Stock book.

- A stock book shall be maintained in Form No. XXV. A separate page shall be allotted to each article and entries made as and when articles are received of issued and balances struck out.