Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143] [Entire Act] Union of India - Subsection Section 143(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (4)The orders of the Government shall be obtained on all applications from officers to retire voluntarily or to resign their Commissions.
