Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Sugarcane Control Order, 1966 1. Short title, extent and commencement. (1)This Order may be called the Sugarcane (Control) Order, 1966.(2)It extends to the whole of India [* * *] [ The words 'except the State of Jammu Kashmir' omitted by G.S.R. 620, dated 8th April, 1970.].(3)It shall come into force at once.
