Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 2 in The Tamil Nadu Village Servants (Classification, Control and Appeal) Rules, 1983

2. Tamil Nadu Civil Services (Classification, Control and Appeal) Rules to apply.

- The Tamil Nadu Civil Services (Classification, Control and Appeal) Rules shall apply to the Village Servants subject to the modifications specified in the following rules.