Section 2(1)(k) in The Cash Transfer of Food Subsidy Rules, 2015

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Union of India - Subsection

Section 2(1)(k) in The Cash Transfer of Food Subsidy Rules, 2015

(k)"Scheme" means a system to provide food subsidy in cash directly into the bank accounts of entitled households to enable purchase of the entitled quantity of foodgrains from the open market;

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Union of India - Subsection

Section 2(1)(k) in The Cash Transfer of Food Subsidy Rules, 2015