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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(6) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(6)Project Authority on receipt of proceeding of meeting from the Authorized officer, will pass order for removal of the person against whom motion is carried from the office and will initiate appropriate action for filling of the vacancy so caused.