Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 134 in Assam Excise Rules, 1945 134. Only pure water to be used for reduction. - No substance, except pure water used for reducing purposes, shall be added to country spirit for supply to licensed retail vendors.
