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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(20) in West Bengal Municipal (Employees' Service) Rules, 2010

(20)"honorarium" means a remuneration granted to the employees of water supply (excluding maintenance), burning ghat, burial ground, ambulance, security guards, hospitals and health centres, from the fund of the Local Body concerned, for working on holidays at rates as may be fixed by the State Government from time to time;