Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(13) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987 (13)"notified area" means any area notified under section 4 as altered by any notification under sub-section (1) of section 9;
