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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Sikkim - Subsection

Section 58(c) in The Sikkim Police Act, 2008

(c)provide all requisite assistance to victims of crime and of road accidents, and in particular ensure that they are given prompt medical aid irrespective of medico-legal formalities, and provide all such information and documents as would facilitate their or their next of kin's compensation and other legal claims;