Bombay High Court
The Commissioner Of Sales Tax, Mumbai vs Parle Products Ltd on 18 September, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SALES TAX REFERENCE NO. 80 OF 2009
The Commissioner Of Sales Tax, Mumbai ....Petitioner
V/S
Parle Products Ltd. ....Respondent
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 18th September, 2018 P.C. :
Due to paucity of time the matter is adjourned.Ad-interim relief if any to continue till then. Stand over to 25/09/2018.
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