Section 11(3) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000
(3)The Collector shall also make arrangements for the election of the members of the managing committee of the Project Committee from among the members of such Project Committee, who shall not be more than nine, in such manner as may be prescribed:Provided that the Government may, for the reasons to be recorded in writing, from time to time, postpone the election.
