Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 431(2)] [Section 431] [Entire Act]

State of Odisha - Subsection

Section 431(2)(v) in The Orissa Municipal Corporation Act, 2003

(v)such alteration of building as would effect a change in its drainage or sanitary arrangements or materially affects its security;