Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2(28)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(28)(iii) in Andhra Pradesh Education Act, 1982

(iii)in relation to a private educational or special institution, the person nominated to manage the affairs of the institution under sub-section (2) of Section 24 ;