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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3)(a) in The Rajasthan Advocates Welfare Fund Act, 1987

(a)the Chairman of the Bar Council of Rajasthan who shall be the Chairman of the Trustee Committee, ex-officio;