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The Principal Commissioner Of Income ... vs M/S Delhi International Airport Pvt. ... on 12 September, 2022

Bench: S. Abdul Nazeer, V. Ramasubramanian

     ITEM NO.36+65                           COURT NO.4                 SECTION IV-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23825/2022

     (Arising out of impugned final judgment and order dated 14-12-2021
     in ITA No. 701/2018 passed by the High Court Of Karnataka At
     Bengaluru)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX & ANR.                 Petitioner(s)

                                                 VERSUS

     M/S DELHI INTERNATIONAL AIRPORT PVT. LTD.                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.116879/2022-CONDONATION OF DELAY
     IN FILING )

     with

     Item no. 65
     SLP (CIVIL) Diary No(s). 24149/2022
     (IA No.121792/2022-CONDONATION OF DELAY IN FILING )

     Date : 12-09-2022 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Petitioner(s)             Mr.   N. Venkataraman, ASG
                                   Mr.   V.C. Bharathi, Adv.
                                   Mr.   Durga Dutt, Adv.
                                   Mr.   H.R. Rao, Adv.
                                   Mr.   Bhuvan Kapoor, Adv.
                                   Mr.   Chandrashekhar Bharthi, Adv.
                                   Mr.   Raj Bahadur Yadav, AOR

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified Delay condoned.

Issue notice.

17:52:47 IST Reason: Tag with SLP (C ) NO. 12410 OF 2022.

(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)