Section 9(2)(d) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

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(d)

(i)to manufacture tools and implements required for carrying on village industries and to manufacture the products of such industries;

(ii)to arrange for the supply of raw materials and tools and equipments required for the said purpose; and

(iii)to sell and to arrange for the some of the products of the said industries;

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