Punjab-Haryana High Court
M/S Cresto India Engineering ... vs Punjab State Power Corporation Ltd ... on 12 August, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No. 16421 of 2016
Date of Decision: 12.8.2016
M/s Cresto India Engineering Corporation through its all partners namely
Ranbir Singh and Manjit Kaur
.....Petitioners
Vs.
The Punjab State Power Corporation Limited Patiala and others
.....Respondents
CORAM : HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK
Present : Mr. H.S. Saggu, Advocate
for the petitioners.
****
RAMESHWAR SINGH MALIK J. (ORAL)
After arguing the case for some, learned counsel for the petitioners seeks permission of the Court to withdraw the present writ petition with liberty to the petitioners to avail their remedy before appropriate forum, in accordance with law.
Permission is granted.
Dismissed as withdrawn with liberty as prayed for.
(RAMESHWAR SINGH MALIK) JUDGE 12.8.2016 Ak Sharma Whether speaking/reasoned Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 11-09-2016 00:48:37 :::