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NCT Delhi - Section

Section 33 in Guru Gobind Singh Indraprastha University Act, 1998

33. [ Provident and pension Funds. [Substituted by the Indraprastha Vishwavidyalaya (Amendment) Act, 1998, section 8]

- The University shall constitute for the benefit of its employees such provident fund or pension fund or provide such insurance schemes as it may deem fit in such manner and subject to such conditions as may be prescribed.]