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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(b) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

(b)fails to give possession of a flat, duly completed, by the date specified in the agreement or by the further date agreed to by the parties, or