Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(10)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(10)(ii) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(ii)A Corporal Instructor will not be entitled to wear stripe before completing three years of service. On completion of three years service, he will be authorised to wear one stripe, on completion of six years two stripes and on confirmation three stripes.