Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Madhya Pradesh - Subsection Section 30(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972 (1)Subject to the provisions of Sections 28 and 29 the contracts or agreements shall be made or executed in accordance with such rules as may be prescribed.
