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[Cites 0, Cited by 0] [Section 361(1)] [Section 361] [Entire Act]

State of Tamilnadu - Subsection

Section 361(1)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)to install in any place, any machinery or manufacturing plant driven by steam, water, electric or other power as aforesaid, not being machinery or manufacturing plant exempted by rules,