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State of Tamilnadu - Section

Section 15 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

15. Endemic and epidemic diseases. - (i) The steps taken on the preventive measures to control diseases affecting pregnant women, mother and children, and on communicable diseases.

(ii)Value of medicines, vaccines and other materials supplied to the public health staff for prevention of diseases.