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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(9)(a) in The Indian Port Health Rules, 1955

(a)in the case of a ship, a voyage between ports in the territories of more than one State, or a voyage between ports in the territory or territories of the same State if the ship has relations with the territory of any other State on its voyage but only as regards those relations.