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State of Assam - Section
Section 210 in The Assam Excise Rules, 2016
210. Minimum quantity to be issued from distillery or warehouse.
- No smaller quantity of spirits shall be issued at any time to any one of the persons mentioned below :-| Type of licence | Litres |
| To a wholesale vendor of Country Spirit | As mentioned in the Permit/Pass |
| To a licensed retail vendors of country spiritof 600 U.P. | Do |